Anish Jagdish Prasad Saraf vs Shree Kishan Joshi
2023 Latest Caselaw 13196 Bom

Bombay High Court

Anish Jagdish Prasad Saraf vs Shree Kishan Joshi on 20 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                  6-SJ-28-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.28 OF 2023
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.34 OF 2023

 ANISH JAGDISH PRASAD SARAF                              )...PLAINTIFF

          V/s.
 SHREE KISHAN JOSHI                                      )...DEFENDANT

 Mr.Girish Kedia, Advocate for the Plaintiff.
 Mr.Ashok Saraogi a/w. Mr.Akash Singh, Advocate for the Defendant.


                               CORAM     :      ABHAY AHUJA, J.

DATE : 20th DECEMBER 2023

P.C. :

1. Let the rejoinder be filed by 5th January 2024 with a copy to the

other side.

2. List on 10th January 2024.

(ABHAY AHUJA, J.)

avk 1/1