Sucheta Omprakash Goenka vs Economic Offences Wing And Anr
2023 Latest Caselaw 13184 Bom

Bombay High Court

Sucheta Omprakash Goenka vs Economic Offences Wing And Anr on 20 December, 2023

Author: Gauri Godse

Bench: Revati Mohite Dere, Gauri Godse

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SHAGUFTA  QUTBUDDIN
QUTBUDDIN PATHAN
PATHAN    Date:                                                                9-APEAL-791-2023.doc
          2023.12.19
          00:40:53
          +0530
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION

                                           CRIMINAL APPEAL NO. 791 OF 2023


                   Sucheta Omprakash Goenka                              ...Appellant
                        Versus
                   The Economic Offences Wing & Anr.                     ...Respondents


                   Mr. Vijay Aggarwal a/w Mr. Yashwardhan Tiwari, Mr. Yash
                   Agrawal and Mr. Abhiraj Ray for the Appellant

                   Mr. Pradip D. Gharat, Spl. P.P. a/w Mr. J. P. Yagnik, Addl.P.P for the
                   Respondents

                                                      CORAM : REVATI MOHITE DERE &
                                                              GAURI GODSE, JJ.

WEDNESDAY, 20th DECEMBER 2023

P.C :

1 Learned counsel for the appellant has tendered two

judgments of the Apex Court to buttress his submission that

supplementary charge-sheet filed in the instant case was filed

without seeking requisite permission of the competent Court

under Section 173(8) of the Criminal Procedure Code.

9-APEAL-791-2023.doc

2 Learned Special P.P. seeks time to go through the said

judgments. He states that he will file an additional affidavit, if so

warranted, before the next date.

3 Stand over to 12th January 2023.

GAURI GODSE, J. REVATI MOHITE DERE, J.