Y. G. Jadhav ... vs M/S. R.R.Nabar And Co. And Ors
2023 Latest Caselaw 13155 Bom

Bombay High Court

Y. G. Jadhav ... vs M/S. R.R.Nabar And Co. And Ors on 20 December, 2023

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                              49-FAST-33521-2023+.DOC




                                                              Sonali

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION
               FIRST APPEAL (ST) NO.33521 OF 2023
                              WITH
             INTERIM APPLICATION NO.18239 OF 2023

Y. G. Jadhav                                       ...Appellants
since deceased through legal heirs
Pushpamala Yashwant Jadhav & Ors.
       Versus
M/s. R. R. Nabar & Co. & Ors.                      ...Respondents


Mr. S. P. Thorat, for the Appellants.
Mr. Pankaj Kumar Shah, for the Respondent No.2.


                      CORAM         MADHAV J. JAMDAR, J.

                      DATED:        20th DECEMBER 2023
PC:-

1. Heard Mr. Thorat, learned Counsel appearing for the

Appellants and Mr. Pankaj Kumar Shah, learned Counsel appearing

for Respondent No.3.

2. Issue notice to the Respondents, returnable on 7th February

2024.

49-FAST-33521-2023+.DOC

3. In addition to the Court notice, the Appellants to serve the

Respondents by private notice and shall file affidavit of service

before the returnable date.

4. Mr. Pankaj Kumar Shah, learned Counsel appears for

Respondent No.2 and waives service.

5. Till next date, the Respondents shall not create third party

interest with respect to the shares which are referred in Clause

No.3 of the impugned Judgment and Decree dated 4 th November

2023 passed by the learned Judge, City Civil Court, Mumbai in SC

Suit No.9567 of 1993 as well as bonus shares, split shares, rights

issue shares.

(Madhav J. Jamdar, J)

Signed by: Sonali Patil Designation: PA To Honourable Judge

Date: 20/12/2023 17:48:37