Prem Ramchandra Rathod vs Commissioner Of Police And Anr
2023 Latest Caselaw 13084 Bom

Citation : 2023 Latest Caselaw 13084 Bom
Judgement Date : 19 December, 2023

Bombay High Court

Prem Ramchandra Rathod vs Commissioner Of Police And Anr on 19 December, 2023

Bench: Revati Mohite Dere, Gauri Godse

                                                                               Board Sr.No.:-909

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CR. WRIT PETITION STAMP NO. 20846 OF 2023

 Prem Ramchandra Rathod                                   ....PETITIONER
           V/S
 Commissioner Of Police And Anr                         ....RESPONDENT

Ms.Jayshree Tripathi for Petitioner Mrs. P.P.Shinde, APP for Respondent

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE MS. JUSTICE GAURI GODSE, JJ DATE : 19th December, 2023 P.C. :