P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors
2023 Latest Caselaw 13007 Bom

Bombay High Court

P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1              27 sj 14-22 in comss 67-21-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.14 OF 2022
                                         IN
                        COMMERCIAL SUMMARY SUIT NO.67 OF 2021

 P.D. Associates and ors.                      ... Plaintiffs
        Vs.
 Mayfair Maru Developers and ors.              ... Defendants

                                            -------

 Mr. J. D'Souza i/by M/s Bulwark Solicitors, Advocate for the Plaintiffs.

 Ms. Sneha Patil i/by M/s Maniar Srivastava Associates, Advocate for the
 Defendants No.1 and 2.

                                            -------
                            CORAM :   ABHAY AHUJA, J.

                            DATE :    18 DECEMBER, 2023.
 P.C. :

1. Ms. Sneha Patil, learned counsel for the Defendants No.1 and 2

submits that an offer for settlement has already been submitted to the

Plaintiffs but the Plaintiffs are yet to revert. The Plaintiffs are not inclined

to settle and would like to go on with the matter. Ms. Patil seeks some

time to prepare in the matter.

2. At the request of the learned counsel for the Defendants No.1 and 2,

list on 25th January, 2024.

                                                      (ABHAY AHUJA, J.)


   Priya R. Soparkar                                                                       1 of 1