Ahuja Properties And Developers And 4 ... vs Ramesh Kedarmal Modi
2023 Latest Caselaw 12997 Bom

Bombay High Court

Ahuja Properties And Developers And 4 ... vs Ramesh Kedarmal Modi on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1    20 sj 40-21 in comssl 3714-21 with ia 2024-21 in sj 40-21 with ial 7459-23 in comssl 3714-
 21-os.doc
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.40 OF 2021
                                            IN
                       COMMERCIAL SUMMARY SUIT (L) NO.3714 OF 2021
                                          WITH
                          INTERIM APPLICATION NO.2024 OF 2021
                                            IN
                         SUMMONS FOR JUDGMENT NO.40 OF 2021

 Ramesh Kedarmal Modi                   ... Plaintiff/Applicant
       Vs.
 Ahuja Properties and Developers and ors.... Defendants/Respondents

                                               -------

 None for the Plaintiff/Applicant
 Mr. Saurabh S. Godbole i/by Mr. Sahil Mahajan, Advocates for the Defendants/
 Respondents.
                                     -------
                                CORAM :     ABHAY AHUJA, J.

                                DATE :      18 DECEMBER, 2023.
 P.C. :

1. None for the Plaintiff/Applicant. Mr. Saurabh Godbole instructed

by Mr. Sahil Mahajan, learned counsel appears for the

Defendants/Respondents and submits that there is an interim application

filed by Defendant No.5 seeking dismissal of the suit against the said

Defendant on the ground that there is no cause of action against her.

However, since none is present on behalf of the Plaintiff, list on 9 th

January, 2024.

                                                         (ABHAY AHUJA, J.)



   Priya R. Soparkar                                                                          1 of 1