Ivp Ltd vs Deepak Iron Stores
2023 Latest Caselaw 12992 Bom

Bombay High Court

Ivp Ltd vs Deepak Iron Stores on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                                          26 sj 13-22 in comss 74-21-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                          SUMMONS FOR JUDGMENT NO.13 OF 2022
                                          IN
                         COMMERCIAL SUMMARY SUIT NO.74 OF 2021

 IVP Limited                                   ... Plaintiff
       Vs.
 Deepak Iron Stores                            ... Defendant

                                            -------

 Mr. Atharva A. Dandekar, Advocate for the Plaintiff.
 Mr. Ankit Rajput h/f Mr. Rutvij Bhatt, Advocates for the Defendant.

                                           -------
                              CORAM :   ABHAY AHUJA, J.

                              DATE :    18 DECEMBER, 2023.


 P.C. :


 Mentioned out of turn.

1. Both the learned counsel submit that the draft Settlement Terms

have been exchanged and the parties are likely to enter into a settlement

soon and some suitable accommodation be granted.

2. Accordingly, at their joint request, list on 9th January, 2024.

                                                      (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                     1 of 1