Asset Auto (I) Pvt. Ltd vs Aadya Motor Company Pvt. Ltd. And ...
2023 Latest Caselaw 12988 Bom

Bombay High Court

Asset Auto (I) Pvt. Ltd vs Aadya Motor Company Pvt. Ltd. And ... on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                15-SJ-88-2019.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.88 OF 2019
                                IN
               COMMERCIAL SUMMARY SUIT NO. 1274 OF 2019

 ASSET AUTO (I) PVT. LTD                                )...PLAINTIFF

          V/s.

 AADYA MOTOR COMPANY PVT LTD AND ANR.                   )...DEFENDANTS

 Mr.S.S.Redekar, Advocate for the Plaintiff.
 Mr.Nikhil Ghate i/by SSB Legal & Advisory, Advocate for the
 Defendants.


                           CORAM   :    ABHAY AHUJA, J.

                           DATE    :    18th DECEMBER, 2023


 P.C. :

1. Mr.Redekar, learned Counsel for the Plaintiff submits that the

Defendants have given a proposal for settlement which is under

consideration and the matter be suitably adjourned.

2. List on 12th February 2024.

(ABHAY AHUJA, J.)