Jigar Shahin Shah vs Ahuja Properties And Associates And 11 ...
2023 Latest Caselaw 12985 Bom

Bombay High Court

Jigar Shahin Shah vs Ahuja Properties And Associates And 11 ... on 18 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              13-SJ-57-2019.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.57 OF 2019
                                IN
               COMMERCIAL SUMMARY SUIT NO. 1168 OF 2018

 SHAHIN VASANJI SHAH HUF                              )...PLAINTIFF

          V/s.

 AHUJA PROPERTIES AND DEVELOPERS & ORS. )...DEFENDANTS
                           WITH
           SUMMONS FOR JUDGMENT NO.59 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO. 1169 OF 2018
                           WITH
           SUMMONS FOR JUDGMENT NO.62 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO. 1171 OF 2018
                           WITH
           SUMMONS FOR JUDGMENT NO.61 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO. 1195 OF 2018
                           WITH
           SUMMONS FOR JUDGMENT NO.58 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO. 1188 OF 2018

 Ms.Sayali Phansikar a/w. Mr/Sachin Mandlik i/by Mandlik and
 Partners, Advocate for the Plaintiff.
 None for the Defendants.


                           CORAM   :     ABHAY AHUJA, J.

                           DATE    :     18th DECEMBER, 2023










                                                                 13-SJ-57-2019.doc


 P.C. :

1. Ms.Sayali Phansikar, learned Counsel, appears for the Plaintiff

and seeks to file Affidavits of Evidence along with compilation of

documents. Registry to accept the same.

2. List on 15th January 2024.

(ABHAY AHUJA, J.)