Citation : 2023 Latest Caselaw 12875 Bom
Judgement Date : 15 December, 2023
Board Sr.No.:-5
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1751 OF 2022
In
COMMERCIAL EXECUTION APPLICATION 3 OF 2023
Sourav Chandidas Ganguly ....PETITIONER
V/S
Percept Talent Management Ltd. And Anr. ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 1031 OF 2022 In GUARNISHEE NOTICE STAMP NO. 20243 OF 2021
Percept Live Private Limited - Applicant(org. ....PETITIONER Garnishee No.3) V/S Sourav Chandidas Ganguly ....RESPONDENT
WITH INTERIM APPLICATION NO. 2773 OF 2022 In COMMERCIAL EXECUTION APPLICATION 3 OF 2023
Sourav Chandidas Ganguly ....PETITIONER V/S Percept Talent Management Ltd. And Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 2774 OF 2022 In
COMMERCIAL EXECUTION APPLICATION 3 OF 2023
Sourav Chandidas Ganguly ....PETITIONER V/S Percept Talent Management Ltd. And Anr. ....RESPONDENT
WITH COMMERCIAL EXECUTION APPLICATION NO. 3 OF 2023
Sourav Chandidas Ganguly ....PETITIONER V/S Percept Talent Management Ltd. And Anr. ....RESPONDENT
WITH GUARNISHEE NOTICE LODGING NO. 20243 OF 2021 In INTERIM APPLICATION 1751 OF 2022
Sourav Chandidas Ganguly ....PETITIONER V/S Percept Talent Management Limited ....RESPONDENT
Mr. Chetan Kapadia, Senior Advocate a/w. Mr. Ishwar Nankani a/w. Mr. Vaibhav Charalwar and Mr. Huzefa Khokhawala i/by. M/s. Nankani and Associates for Applicant. Mr. Niranjan Shimpi for Income Tax Appellate Tribunal-Union of India.
Mr. Shardul Singh and Ms. Saloni Shah i/by. DSK Legal for Judgment Debtors.
Mr. Akash Rebello i/by. Adv. H. Sayyed for Respondant No. 2. Mr. Dipesh U Siroya for Applicant in IAL/1031/2022.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J
DATE : 15th December, 2023 P.C. :
S. O. to 18/01/2024 ( at 2.30 pm).
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