Kanchan Transport Service Through ... vs Omkar Realtors And Developers Pvt.Ltd. ...
2023 Latest Caselaw 12835 Bom

Bombay High Court

Kanchan Transport Service Through ... vs Omkar Realtors And Developers Pvt.Ltd. ... on 14 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                 16-sj-39-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.39 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.51 OF 2022


 KANCHAN TRANSPORT SERVICE
 THROUGH PROPRIETOR LALJI GUPTA                               )...PLAINTIFF
     V/s.
 OMKAR REALTORS AND DEVELOPERS AND ANR                        )...DEFENDANTS

 Mr. Nishigandh Patil, Advocate for the Plaintiff.
 Mr. Vishal Makwana with Mr. Norrain Patel i/b Diamondwala & Co. for
 Defendants No. 1 to 8.

                               CORAM      :      ABHAY AHUJA, J.

                               DATE       :      14th DECEMBER 2023
 P.C. :

1. Mr. Makwana, learned Counsel appears for the Defendants and

submits that he has instructions to inform the Court that there is a

possibility that the matter could be amicably settled and the matter be

suitably adjourned.

2. Accordingly, list on 11th January, 2024.

3. Let the Registry accept the sur-rejoinder.

(ABHAY AHUJA, J.)