The State Of Maharashtra vs Hemraj Mahadu Dalvi
2023 Latest Caselaw 12829 Bom

Bombay High Court

The State Of Maharashtra vs Hemraj Mahadu Dalvi on 14 December, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                      24-APEAL-152-2015.doc


Shailaja


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION

                     CRIMINAL APPEAL NO.152 OF 2015


The State of Maharashtra                      ]      Appellant
     Vs.
Hemraj Mahadu Dalvi                           ]      Respondent

                                .....
Ms. G.P. Mulekar, A.P.P, for Appellant-State.


Ms. Vilasini Balasubramanian, for Respondent.
                                .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATE : 14th DECEMBER, 2023.

P.C.

1. Learned Counsel for the respondent seeks time to file

compilation of judgments with copy to the learned A.P.P.

2. At her request, stand over to 21st December, 2023.

[PRITHVIRAJ K. CHAVAN, J.]

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