Citation : 2023 Latest Caselaw 12632 Bom
Judgement Date : 12 December, 2023
25-SS-16-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMARY SUIT NO.16 OF 2023
WITH
SUMMONS FOR JUDGMENT (L) NO.34018 OF 2023
IN
SUMMARY SUIT NO.16 OF 2023
IMMENSE PACKAGING PRIVATE LIMITED )...PLAINTIFF
V/s.
SOLID INVESTMENT PRIVATE LIMITED )...DEFENDANT
Mr.Rushabh Thacker, Advocate for the Plaintiff.
Mr.Devendra Tiwari i/by Law Chamber of Siddharth Murarka, Advocate
for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 12th DECEMBER 2023 P.C. :
1. Mr.Tiwari, learned Counsel, appears for the Defendant and seeks
time to file reply to the Summons for Judgment.
2. Let the reply be filed within a period of two weeks with a copy to
the other side. Rejoinder, if any, in a week thereafter, with a copy
to the other side.
3. List on 9th January 2024.
(ABHAY AHUJA, J.)
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