Sourav Chandidas Ganguly vs Percept Talent Management Ltd. And Anr
2023 Latest Caselaw 12516 Bom

Bombay High Court

Sourav Chandidas Ganguly vs Percept Talent Management Ltd. And Anr on 11 December, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                        Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION NO. 1751 OF 2022
                     In
 COMMERCIAL EXECUTION APPLICATION 3 OF 2023

 Sourav Chandidas Ganguly                       ....PETITIONER
             V/S
 Percept Talent Management Ltd. And Anr.      ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 1031 OF 2022 In GUARNISHEE NOTICE STAMP NO. 20243 OF 2021

Percept Live Private Limited - Applicant(org. ....PETITIONER Garnishee No.3) V/S Sourav Chandidas Ganguly ....RESPONDENT

WITH INTERIM APPLICATION NO. 2773 OF 2022 In COMMERCIAL EXECUTION APPLICATION 3 OF 2023

Sourav Chandidas Ganguly ....PETITIONER V/S Percept Talent Management Ltd. And Ors ....RESPONDENT

WITH INTERIM APPLICATION NO. 2774 OF 2022 In

COMMERCIAL EXECUTION APPLICATION 3 OF 2023

Sourav Chandidas Ganguly ....PETITIONER V/S Percept Talent Management Ltd. And Anr. ....RESPONDENT

WITH COMMERCIAL EXECUTION APPLICATION NO. 3 OF 2023

Sourav Chandidas Ganguly ....PETITIONER V/S Percept Talent Management Ltd. And Anr. ....RESPONDENT

Mr. I.J. Nankani and Mr. H.S.Khokhawala i/by. Nankani and Associates for Judgement Creditor. Mr. Niranjan Shimpi a/w. Mr. Sanjay K. Gunjkar for Income Tax Appeallate Tribunal. Ms. Saloni Shah i/by. DSK Legal for Judgment Debtors.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 11th December, 2023 P.C. :

S. O. to 15/12/2023 ( at 2.30 pm).

( ASSOCIATE )