Hotel Avion Private Ltd vs The State Of Maharashtra And Ors
2023 Latest Caselaw 12351 Bom

Bombay High Court

Hotel Avion Private Ltd vs The State Of Maharashtra And Ors on 6 December, 2023

Bench: Revati Mohite Dere, Gauri Godse

                                                                     Board Sr.No.:-24

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CRI-INTERIM APPLICATION NO. 4062 OF 2023
                         In
               CR. APPEAL 1127 OF 2018

 Ved Prakash Arya                             ....PETITIONER
            V/S
 State Of Maharashtra And Ors.              ....RESPONDENT

WITH CR. APPEAL NO. 1127 OF 2018

Hotel Avion Private Ltd. ....APPELLANT V/S The State Of Maharashtra And Ors ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 4432 OF 2023 In CRI-INTERIM APPLICATION 4062 OF 2023

M/s. Arya Lusters Associates ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT

Mr. Subhash Jha a/w Mr. Ritesh Kesarwani, Mr. Krunal Jadhav and Ms Praveena Venkatraman i/b LAW GLOBAL for Petitioner Mr. Ranjeet Bhosale a/w Mr. J.P.Mishra & Ms. Seema Mishra i/b Mr.Jitendra Shukla for applicant in IAST/21856/2023 Mrs. P.P.Shiinde, APP

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE MS. JUSTICE GAURI GODSE, JJ DATE : 6th December, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )