Citation : 2023 Latest Caselaw 12272 Bom
Judgement Date : 5 December, 2023
(41)IA-13064-2023.doc
rajshree
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.13064 OF 2023 IN REVIEW PETITION (ST).23381 OF 2022
Bhanudas Bajirao Jadhav since deceased ] Through Heirs Kumudini Bhanudas Jadhav] .. Applicant vs. Nalini Satish Jadhav & Ors. ] .. Respondets
Mr.Sanjay Rangane i/b Dnyaneshwar Deshmukh for the Applicant.
CORAM : BHARATI DANGRE, J
DATE : 5th December, 2023.
P.C.
The Review Petition is filed pursuant to liberty sought from the Apex Court while withdrawing Special Leave Petition filed against the Judgment dated 08.04.2022 delivered in Second Appeal No.113/2020.
The learned counsel for the Review Petitioner seek an adjournment.
At his request, list on 05.02.2024.
[BHARATI DANGRE, J]
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