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Smt. Shaila Madhukar Gore And 3 Ors vs Union Of India And 9 Ors. And Chandrakant ...
2023 Latest Caselaw 12254 Bom

Citation : 2023 Latest Caselaw 12254 Bom
Judgement Date : 5 December, 2023

Bombay High Court

Smt. Shaila Madhukar Gore And 3 Ors vs Union Of India And 9 Ors. And Chandrakant ... on 5 December, 2023

                                                                  Board Sr.No.:-901

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2627 OF 2014

 Smt. Shaila Madhukar Gore And 3 Ors.        ....PETITIONER
             V/S
 Union Of India And 9 Ors.                 ....RESPONDENT

WITH NOTICE OF MOTION (WRIT PETITION) NO. 43 OF 2017 In WRIT PETITION 2627 OF 2014

Smt. Shaila Madhukar Gore And 3 Ors. ....PETITIONER V/S Union Of India And 9 Ors. ....RESPONDENT

WITH INTERIM APPLICATION NO. 1677 OF 2019 In WRIT PETITION 2627 OF 2014

Smt. Shaila Madhukar Gore And 3 Ors. ....PETITIONER V/S Union Of India And 9 Ors. ....RESPONDENT

WITH NOTICE OF MOTION (WRIT PETITION) NO. 296 OF 2018 In WRIT PETITION 2627 OF 2014

Shaila Madhukar Gore And 3 Ors ....PETITIONER

V/S Union Of India And 9 Ors. ....RESPONDENT

WITH INTERIM APPLICATION NO. 16 OF 2020 In WRIT PETITION 2627 OF 2014

Smt. Shaila Madhukar Gore And 3 Ors. ....PETITIONER V/S Union Of India And 9 Ors. And Chandrakant ....RESPONDENT Hunchnale (applicant)

Mr. S. K. Halwasia with Mrs. S. S. Halwasia a/w Ms. Pranati B. Mehra a/w Mr. Krcv Seshachalm, Mr. M.M.Nasiri Ali i/by M/s. Halwasia & Co. for the Petitioner Mr. Amol Raut i/by Manoj Mhatre for the Applicant in IA

Mr. Ramchandra Apte Sr.Adv. a/w Mr. Y.R.Mishra and Mr. N.R.Prajapati, Mr.Saurabh B Mishra for UOI Respondent No.1 Mr. Abhay L Patki Addl.GP For Respondent Nos 2 and 6 to 8 (State of Maharashtra) Mr. Narayan Bubna a/w Ms. R.M.Hajare & Mr. Sagar Patil i/b Mr. Sunil Sonawane For MCGM Mr. Karl Tamboly a/w Mr. Adil Parsurampuria and Ms. Zalak Mody i/b A and P Partners for Respondent No.9 Ms. Nishi Doshi a/w Mr. Pranav Nair i/b Parinam Law Asso. For Respondent No.10 Mr. Anil Anturkar Sr.Adv. i/b Mr. Shubham Misar For Respondent No.11

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 5th December, 2023

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

 
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