Satyan Vinod Thukral vs Kunal Krishnakumar Jiwarajka
2023 Latest Caselaw 12252 Bom

Bombay High Court

Satyan Vinod Thukral vs Kunal Krishnakumar Jiwarajka on 5 December, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                               29 inpt 17-23 with nmisl 20421-23-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION
                               IN ITS INSOLVENCY JURISDICTION

                            INSOLVENCY PETITION NO.17 OF 2023
                                          WITH
                           NOTICE OF MOTION (L) NO.20421 OF 2023
                                           IN
                            INSOLVENCY PETITION NO.17 OF 2023

 Satyam Vinod Thukral                                ... Petitioning Creditor
       Vs.
 Kunal Krishnakumar Jiwarajka                        ... Judgment Debtor
                                           -------

 Mr. Girish Kedia with Mr. Manoj Angre, Advocates for the Petitioning Creditor.
 None for the Judgment Debtor.
 Ms. M.R.Parkar, Insolvency Registrar present.
                                     -------

                             CORAM :    ABHAY AHUJA, J.

                             DATE :     05 DECEMBER, 2023.


 P.C. :

1. Pursuant to order dated 9th November, 2023 Mr. Kedia, learned counsel

for the Petitioning Creditor has had a chance to look at the Notice of Motion

filed on behalf of the Judgment Debtor.

2. Although none is present on behalf of the Judgment Debtor, the prayers

indicates that the Notice of Motion is filed for setting aside the insolvency

notice.

     Priya R. Soparkar                                                                    1 of 2



  2                                                 29 inpt 17-23 with nmisl 20421-23-os.doc

3. Let the Petitioning Creditor file reply, if any, to the said Notice of Motion

by the next date with a copy to the other side.

4. List the Petition alongwith the Notice of Motion (L) No.20421 of 2023

on 19th December, 2023.

                                                        (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                      2 of 2