M/S. Bharti Brothers Thr. Its ... vs Sunil S/O Wadomal Kukreja
2023 Latest Caselaw 12238 Bom

Bombay High Court

M/S. Bharti Brothers Thr. Its ... vs Sunil S/O Wadomal Kukreja on 5 December, 2023

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                1                            12-8057-2023.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                                   WRIT PETITION NO. 8057/2023

                                    M/s Bharti Brothers and others
                                                  Vs.
                                     Sunil S/o Wadomal Kukreja

Office Notes, Office Memoranda                           Court's or Judge's orders
of Coram, Appearances, Court's
orders     or     directions and
Registrar's orders

                                   Mr. S.A. Kalbande, Advocate for petitioners


                                   CORAM:         AVINASH G. GHAROTE, J.

DATED : 5th DECEMBER, 2023

It is contented that in the proceedings under Section 33 C-2 of the Industrial Disputes Act, though it was disputed that the respondent was in employment from 01/01/1997 and only his engagement as casual worker since 2014 was admitted, the impugned judgment directs payment of difference of wages from 01/01/1997 and considering that the proceedings under Section 33 C- 2 of the Industrial Disputes Act, this could not have been a plea considered to be determined under the provisions.

2. Issue notice for final disposal, returnable on 18th December, 2023.

3. In order to show bonafides, the learned counsel for the petitioners states that the petitioners 2 12-8057-2023.odt

are ready to deposit an amount of Rs.74,340/- in the Court by 8th December, 2023. In case the same is done, there shall be an ad-interim stay to the execution of the impugned judgment dated 04/08/2023.

(AVINASH G. GHAROTE, J.) MP Deshpande

Signed by: Mr. M.P. Deshpande Designation: PA To Honourable Judge Date: 05/12/2023 18:11:52