Association Of Indian Magazines ... vs Union Of India Thr. Secretary
2023 Latest Caselaw 11993 Bom

Bombay High Court

Association Of Indian Magazines ... vs Union Of India Thr. Secretary on 1 December, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                                         1-2-OSWPL-9792-2023+.DOC




                                                                                                     Amol



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                       WRIT PETITION (L) NO. 9792 OF 2023


                       Kunal Kamra                                                       ...Petitioner
                             Versus
                       Union of India & Ors                                          ...Respondents

                                                WITH
                                   WRIT PETITION (L) NO. 14955 OF 2023
                                                WITH
                                INTERIM APPLICATION (L) NO. 17704 OF 2023
                                                  IN
                                   WRIT PETITION (L) NO. 14955 OF 2023

                       Editors Guild of India                                             ...Petitioner
                             Versus
                       Union of India & Ors                                          ...Respondents

                                                     WITH
         Digitally
         signed by
                                         WRIT PETITION NO. 7953 OF 2023
         AMOL
AMOL     PREMNATH
PREMNATH JADHAV
                                        (CIVIL APPELLATE JURISDICTION)
JADHAV   Date:
         2023.12.01
         18:36:48
         +0530

                       Association of India Magazines                                     ...Petitioner
                             Versus
                       Union of India & Ors                                          ...Respondents


                       Mr Navroz Seervai, Senior Advocate, with Darius Khambata,
                            Senior Advocate, Arti Raghavan, Vrinda Bhandari, Gayatri
                            Malhotra, Abhinav Sekhri & Tanmay Singh, i/b Meenaz
                            Kakalia, for the Petitioner in WPL/9792/2023.
                       Mr Shadan Farasat, with Hrishika Jha & Natasha Maheshwari, i/b


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                                                     1st December 2023


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                                                       1-2-OSWPL-9792-2023+.DOC




      Bimal Rajsekhar for the Petitioner in WPL/14955/2023.
 Mr Gautam Bhatia, with Radhika Roy, i/b Aditi Saxena in
      WP/7953/2023.
 Mr Arvind Datar, Senior Advocate, with Nisha Bhambani, Rahul
      Unnikrishnan & Bharat Manghani, i/b Gautam Jain, for the
      Applicant in IAL/17704/2023.
 Mr Tushar Mehta, Solicitor General, with Devang Vyas, Additional
      Solicitor General, Rajat Nair, Gaurang Bhushan, Aman Mehta,
      DP Singh, Savita Ganoo, Anusha Amin, Vaishnavi, Bhuvnesh
      Kumar, Additional Secretary,Vikram Sahay, Director & Ritesh
      Kumar Sahu, Scientist D, for the Respondent-UoI in all matters.


                               CORAM     G.S. Patel &
                                         Neela Gokhale, JJ.

DATED: 1st December 2023 PC:-

1. On behalf of the learned Solicitor General the statement is made that the previous commitment will continue. Our judgment is not yet ready.

2. List the matter on Friday, 5th January 2024.

(Neela Gokhale, J) (G. S. Patel, J) {

1st December 2023