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Bonton Holidays Pvt. Ltd vs European Gateway Sarl
2023 Latest Caselaw 9170 Bom

Citation : 2023 Latest Caselaw 9170 Bom
Judgement Date : 31 August, 2023

Bombay High Court
Bonton Holidays Pvt. Ltd vs European Gateway Sarl on 31 August, 2023
Bench: Shri Arif Doctor
                                                                                     10-COMAP.492.2019


        Jvs.
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                   COMMERCIAL APPEAL NO. 492 OF 2019
                                                 IN
                                  SUMMONS FOR JUDGMENT NO. 67 OF 2018

                                                  WITH
                                   INTERIM APPLICATION NO. 1026 OF 2022


                       Bonton Holidays Pvt. Ltd.                }   Appellant
                               Versus
                       European Gateway Sarl                    }   Respondent


                       Mr. Rahul Narichania, Senior Advocate with
                       Mr.Ankur Shah and Mr. Vikhil Dhoka i/b. GM Legal
                       for the appellant.
                       Mr. Chetan Kapadia, Senior Advocate with Mr. Karl
                       Tamboli, Ms. Shruti Maniar, Mr. Shrikant Pillai and
                       Ms. Sannaya Ghandhi i/b. M/s. Solomon & Co. for
                       the respondent.


                                        CORAM: DEVENDRA KUMAR UPADHYAYA, CJ.
                                               & ARIF S. DOCTOR, J.

DATE: 31th AUGUST 2023

P.C.:

Stand over to 5th September 2023.

JAYANT VISHWANATH SALUNKE Digitally signed by (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) JAYANT VISHWANATH SALUNKE Date: 2023.08.31 17:49:50 +0530

 
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