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Bharat Govindrao Kulkarni And ... vs The State Of Maharashtra, Thr. ...
2023 Latest Caselaw 9167 Bom

Citation : 2023 Latest Caselaw 9167 Bom
Judgement Date : 31 August, 2023

Bombay High Court
Bharat Govindrao Kulkarni And ... vs The State Of Maharashtra, Thr. ... on 31 August, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5105 OF 2022
                              In
                        STAMP NO. OF

 Bharat Govindrao Kulkarni And Others         ....PETITIONER
             V/S
 The State Of Maharashtra, Thr. Secretary, ....RESPONDENT

School Education And Sports Dept., Mumbai And Others

VAIBHAV N PATRE for Petitioner (FOR R 4) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 31st August, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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