Vishram Gyandeo Bhavar vs Anjanabai Vishram Bhavar
2023 Latest Caselaw 8959 Bom

                                                                       910-sa-149-2023.odt
                                          (1)


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                       SECOND APPEAL NO.149 OF 2023
                      WITH CA/3241/2023 IN SA/149/2023

                        VISHRAM GYANDEO BHAVAR
                                   VERSUS
                       ANJANABAI VISHRAM BHAVAR
                                      ...
                 Advocate for Appellants : Mr. Dixit Sushant V.
               Advocate for Respondent No.1 : Mr. Ujwal S. Patil
                                      ...
                                         CORAM : S.G. MEHARE, J.

DATED : AUGUST 30, 2023

PER COURT:-

1. Both the respective counsels submit that the issue

referred to the Larger Bench whether the second appeal would lie

against the order of rejecting the application for condonation of delay

by the First Appellate Court would lie, the Larger Bench has answered

the issue in affirmative. They seek time to produce the judgment of

the Larger Bench. Time granted.

2. Stand over to 06.10.2023.

3. Interim relief, if any, to continue till then.

(S.G. MEHARE, J.)

Mujaheed//