Anjana Niranjan Jasani vs Ritika Prashant Jasani And Anr
2023 Latest Caselaw 8949 Bom

                                             2-OSRPWL-22775-2023+.DOC




                                                              Gaikwad RD



  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION
        REVIEW PETITION (ST) NO. 22775 OF 2023
                                  IN
      INTERIM APPLICATION (L) NO. 16938 OF 2023
Ritika Prashant Jasani                                   ...Petitioner
       In the matter between
Anjana Niranjan Jasani                                   ...Applicant
       Versus
Ritika Prashant Jasani & Anr                          ...Respondents

                                WITH
      INTERIM APPLICATION (L) NO. 16938 OF 2023
                                  IN
             WRIT PETITION NO. 4472 OF 2022
Anjana Niranjan Jasani                                   ...Applicant
       In the matter between
Anjana Niranjan Jasani                                   ...Petitioner
       Versus
Ritika Prashant Jasani & Anr                          ...Respondents


Mr Robin Jaishinghani, with Jacinta D'Silva, i/b Kishor Maru
     Advocate, for the Petitioner in RPW(L)/22775/2023.
Mr Rohit Kapadia, Senior Counsel, with Mayur Khandeparkar,
     Counsel, Neuty Thakkar, Paricher Zaiwala, i/b Tushar Goradia,
     for the Petitioner in WP/4472/2022 and for Respondent in
     RPWL/22775/2023.


                    CORAM           G.S. Patel &
                                    Neela Gokhale, JJ.

30th August 2023 2-OSRPWL-22775-2023+.DOC

DATED: 30th August 2023 PC:-

1. Arguments are concluded.

2. Judgment reserved.

3. Previous orders to continue.

(Neela Gokhale, J) (G. S. Patel, J)

Designation: PS To Honourable Judge 30th August 2023 Date: 31/08/2023 12:45:16