Jetty Venkata Uma Maheswara Rao vs Hitesh Jagdish Keswani
2023 Latest Caselaw 8947 Bom

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                                                            38 - SS 13 OF 2023.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION
               SUMMARY SUIT NO. 13 OF 2023
Jetty Venkata Uma Maheswara Rao        ..... Plaintiff

        VERSUS

Hitesh Jagdish Keswani                               ..... Defendant

                        ALONGWITH
           INTERIM APPLICATION (L) NO. 13106 OF 2023
                        ALONGWITH
            SUMMONS FOR JUDGMENT NO. 16 OF 2023
                            IN
                 SUMMARY SUIT NO. 13 OF 2023
Mr.Mayank Sharma i/b. Krishnamurthy & Co. for the Plaintiff.

Ms.Dhanashree Hublikar i/b. YMK Legal for the Defendant.

                                       CORAM: ABHAY AHUJA, J.

DATE : 30th AUGUST, 2023

P.C:-

Mentioned out of turn at 1.30 p.m.

2. At the joint request of the learned counsel for the parties who

submit that they are exploring possibility of amicable settlement in the

matter, list on 15th September, 2023.

[ABHAY AHUJA, J.]