Beena Wife Of Decd Shri. Sumit ... vs Mr. Abhay Mahadeo Thipsay , Former ...
2023 Latest Caselaw 8873 Bom

                                                                                MENTIONED-WP-10744-2018.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CIVIL APPELLATE JURISDICTION
                                                   WRIT PETITION NO.10744 OF 2018
                               BEENA (WIFE OF DECEASED SUMIT MITRA)                )
                               THROUGH POWER OF ATTORNEY HOLDER                    )
                               SANJAY MITRA AND ANOTHER                            )...PETITIONERS
                                        V/s.
                               ABHAY THIPSAY AND OTHERS                            )...RESPONDENTS

                               Ms.Aparna Devkar i/by M/S.M.P.Vashi & Associates, Advocate for the
                               Petitioners.
                               Mr.Prasad Shenoy a/w. Mr.Prabhakar Jadhav, Advocate for the
                               Respondent No.1.

                                                          CORAM        :     ABHAY AHUJA, J.

                                                          DATE         :     29th AUGUST 2023

                               P.C. :


                               1.       Not on board. Mentioned.

2. By order dated 18th August 2023, arguments were concluded and

judgment was reserved. Learned Counsel were granted liberty to

furnish written submissions with supporting judgments within a

period of one week.

3. Learned Counsel for Petitioners seeks an extension of one week

to file written submissions. Time is extended.

4. Praecipe stands disposed.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 29/08/2023 15:29:29