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Aparna Nitin Kale vs Nitin Masaji Kale
2023 Latest Caselaw 8866 Bom

Citation : 2023 Latest Caselaw 8866 Bom
Judgement Date : 29 August, 2023

Bombay High Court
Aparna Nitin Kale vs Nitin Masaji Kale on 29 August, 2023
Bench: Abhay Ahuja
KVM

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                                                          29 - MCA 72 OF 2023.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                     CIVIL APPELLATE JURISDICTION

   MISCELLANEOUS CIVIL APPLICATION NO. 72 OF 2023

Aparna Nitin Kale                                    ..... Applicant

        VERSUS

Nitin Masaji Kale                                    ..... Respondent

Mr. Shivraj Kunchge for the Applicant.

Ms.Sheetal Mhatre for the Respondent.
                                       CORAM: ABHAY AHUJA, J.

DATE : 29th AUGUST, 2023

P.C:-

Heard learned counsel. Arguments are concluded. Judgment

reserved.

[ABHAY AHUJA, J.]

 
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