Haji Ali Rewa Premises ... vs Bindu S. Mewar
2023 Latest Caselaw 8813 Bom

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                                                        10 - SJL 31963 OF 2022.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
           SUMMONS FOR JUDGMENT (L) NO. 31963 OF 2022
                          IN
           COMMERCIAL SUMMARY SUIT NO. 4 OF 2022

Haji Ali Rewa Premises Co-op. Society Ltd.           ..... Plaintiff

        VERSUS

Bindu S. Mewar                                       ..... Defendant
Ms. Sapana Rachure for the Plaintiff.

Mr.Uttam Rane for the Defendant.
                                       CORAM: ABHAY AHUJA, J.

DATE : 28th AUGUST, 2023

P.C:-

At the request of Mr. Rane, learned counsel for the defendant

who states that his client is in difficulty and is unable to give

instructions, list on 5th September, 2023 for hearing. Learned counsel

for the plaintiff has no objection.

[ABHAY AHUJA, J.]