Balgovind S/O Ramavatar Shivhare vs Managing Director, Life ...
2023 Latest Caselaw 8810 Bom

Citation : 2023 Latest Caselaw 8810 Bom
Judgement Date : 28 August, 2023

Bombay High Court

Balgovind S/O Ramavatar Shivhare vs Managing Director, Life ... on 28 August, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 415 OF 2018

 Balgovind S/o Ramavatar Shivhare              ....PETITIONER
            V/S
 Managing Director, Life Insurance Corp. Of ....RESPONDENT

India, Mumbai And 2 Others

MOHAN SUDAME for Petitioner MRUNAL NAIK for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 28th August, 2023 P.C. :