The Traffice Engineer, Nagpur ... vs Vanita Wd/O. Sanjay Nikose And ...
2023 Latest Caselaw 8742 Bom

                                                                       1                         1096.caf.1530.2023

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                                    CIVIL APPLICATION (CAF) NO. 1530 OF 2023 IN
                                          FIRST APPEAL (ST.) NO. 20239 OF 2022
                                 The Traffic Engineer, Nagpur VS. Vanita Sanjay Nikose & oth.
                  _______________________________________________________________
                 Office Notes, Office Memoranda of Coram,
                 appearances, Court's orders of directions Court's or Judge's orders.
                 and Registrar's Orders.
                          Mr. Yohan Chougule, Adv. h/f. Mr R. R. Chhabra, Advocate for the appellant

                                                  CORAM : G.A. SANAP, J.

DATE : AUGUST 25, 2023.

Heard.

2. Issue notice to the respondents, returnable within four weeks.

CIVIL APPLICATION No.1531 of 2023

3. Heard learned Advocate for the appellant.

4. For the reasons stated in the application, stay to the execution of the judgment and award dated 10.06.2022 is granted subject to deposit of the entire amount of compensation within eight weeks.

5. The application stands disposed of, accordingly.

(G. A. SANAP, J.)

Namrata Signed by: Miss Namrata Suryawanshi Designation: PA To Honourable Judge Date: 28/08/2023 17:38:11