Pratibha Prabhakar Patil vs Prabhakar Gopal Mhatre
2023 Latest Caselaw 8738 Bom

                                                                               Board Sr.No.:-21

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 619 OF 2022

 Smt. Pratibha Prabhakar Patil And Anr                  ....APPELLANT
             V/S
 Prabhakar Gopal Mhatre And Anr                       ....RESPONDENT

WITH CROSS OBJECTION STAMP NO. 2 OF 2023 In Second Appeal 619 OF 2022

Pratibha Prabhakar Patil ....PETITIONER V/S Prabhakar Gopal Mhatre ....RESPONDENT

WITH INTERIM APPLICATION NO. 17962 OF 2022 In Second Appeal 619 OF 2022

Smt. Pratibha Prabhakar Patil And Anr ....PETITIONER V/S Prabhakar Gopal Mhatre And Anr ....RESPONDENT

Mr. Kunal Rane for Appellant

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 25th August, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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