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Ankush Babu Jadhav vs The State Of Maharashtra And Anr
2023 Latest Caselaw 8711 Bom

Citation : 2023 Latest Caselaw 8711 Bom
Judgement Date : 24 August, 2023

Bombay High Court
Ankush Babu Jadhav vs The State Of Maharashtra And Anr on 24 August, 2023
Bench: Bharati Dangre
                                                                                Board Sr.No.:-7

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 598 OF 2016

 Ankush Babu Jadhav                                     ....APPELLANT
             V/S
 The State Of Maharashtra And Anr.                    ....RESPONDENT

Mr. Satish B. Talekar a/w Pradnya Talekar a/w Madhavi Ayyappan a/w Ms. Kalyani Mangave i/by Talekar & Associates for Appellant

Mr. S. R. Agarkar, APP for Respondent - State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 24th August, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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