Anil Ramrao Thete vs Shri Shekhar Channe
2023 Latest Caselaw 8704 Bom

             cp 277.23.                                                                               1/1 4


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH, NAGPUR

                            Contempt Petition No.277/2023 in Writ Petition No.914/2020 (D)
                                          Anil V Shekhar Channe and another
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             Office notes, Office Memoranda of
             Coram, appearances, Court's orders                    Court's or Judge's Orders
             or directions and Registrar's orders.
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                               Mr. V.B. Bhise, Adv for petitioner.


                                                       CORAM : AVINASH G GHAROTE &
                                                               URMILA JOSHI-FALKE, JJ.

DATE : 24-08-2023

The petition claims violation of the judgment dated 30-03-2022.

2. Issue notice to respondents, returnable in four weeks.

3. The petitioner to serve the respondents by all modes permissible in law including hamdast.

                                                  JUDGE                               JUDGE
                              Deshmukh

Signed by: Mr. S.Deshmukh Designation: PS To Honourable Judge Date: 24/08/2023 17:42:25