Rishipalsingh S/O Mukhrajsingh ... vs Municipal Commissioner, Nagpur
2023 Latest Caselaw 8702 Bom

Citation : 2023 Latest Caselaw 8702 Bom
Judgement Date : 24 August, 2023

Bombay High Court

Rishipalsingh S/O Mukhrajsingh ... vs Municipal Commissioner, Nagpur on 24 August, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6331 OF 2022
                              In
                        STAMP NO. OF

 Rishipalsingh S/o Mukhrajsingh Choudhary ....PETITIONER
             V/S
 Municipal Commissioner, Nagpur           ....RESPONDENT

VIPIN M. LUTE for Petitioner (FOR R SOLE) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 24th August, 2023 P.C. :