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V.I.D.C., Thr. Exe. Engineer, ... vs Narayan Kisan Chopde And Others
2023 Latest Caselaw 8690 Bom

Citation : 2023 Latest Caselaw 8690 Bom
Judgement Date : 24 August, 2023

Bombay High Court
V.I.D.C., Thr. Exe. Engineer, ... vs Narayan Kisan Chopde And Others on 24 August, 2023
Bench: G. A. Sanap
2023:BHC-NAG:12621


                                                         1                     36 CAF 1274.23.odt..odt

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH, NAGPUR.

                                   CIVIL APPLICATION NO.1274 OF 2023
                                                   IN
                                    FIRST APPEAL ST NO. 8746 OF 2023
                      VIDC, through Executive Engineer, Minor Irrigation Division, Washim
                                                    .Vs.
                                       Narayan Kisan Chopde and ors.
         _______________________________________________________________________
        Office Notes, Office Memoranda of Coram,
        appearances, Court's orders of directions Court's or Judge's orders.
         and Registrar's Orders.
                                     Mrs. Ujjala A. Patil, Advocate for the appellant.


                                          CORAM : G.A. SANAP, J.

DATE : 24/08/2023

This is an application for condonation of 30 days delay caused in filing the judgment and award dated 29.11.2022 passed by 2nd Joint Civil Judge Senior Division, Washim in L.A.C. No.272/2011.

2. Heard.

3. The reasons have been stated in the application.

3. In view of the reasons stated in the application, case is made out for condonation of delay.

4. Accordingly, application is allowed.

5. 30 days delay caused in filing the appeal is condoned.

6. Civil Application stands disposed of.

7. Appeal be registered.

2 36 CAF 1274.23.odt..odt

8. List this appeal with F.A.St No.9935/23 along with CAF No.1694/2023 and 1965/2023, First Appeal Stamp No.9931/2023 along with CAF No.1692/2023 and 1693/2023, First Appeal Stamp No.8656/2023 along with CAF No.1335/2023 and 1336/2023, First Appeal Stamp No.8665/2023 along with CAF No.1286/2023 and 1287/2023, First Appeal Stamp No.8746/2023 along with CAF No.8747/2023 and 8749/2023, First Appeal Stamp No.8753/2023 along with CAF No.1355/2023 and 1356/2023.

(G. A. SANAP, J.)

manisha

Signed by: Mrs. Manisha Shewale Designation: PA To Honourable Judge Date: 25/08/2023 11:37:10

 
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