Citation : 2023 Latest Caselaw 8680 Bom
Judgement Date : 24 August, 2023
2023:BHC-NAG:12641
1 38 CAF 1692.23.odt..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION NO.1692 OF 2023 IN
FIRST APPEAL ST NO. 9931 OF 2023
Executive Engineer, Minor Irrigation Division, Washim Presently known as Washim Irrigation
.Vs.
Haridas s/o Ramji Jadhav and ors.
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri Vinay Rathi, Advocate h/f Shri P.B. Patil, Advocate for
appellant.
Shri Vishnu B. Gawali, Advocate for respondent No.1.
CORAM : G.A. SANAP, J.
DATE : 24/08/2023
This is an application for condonation of 52 days delay caused in filing the judgment and award dated 18.10.2022 passed by 2nd Joint Civil Judge, Senior Division, Washim in L.A.C. No.280/2011.
2. Heard.
3. The reasons have been stated in the application.
3. In view of the reasons stated in the application, case is made out for condonation of delay.
4. Accordingly, application is allowed.
5. 52 days delay caused in filing the appeal is condoned.
6. Civil Application stands disposed of.
7. Appeal be registered.
(G. A. SANAP, J.)
manisha
Signed by: Mrs. Manisha Shewale Designation: PA To Honourable Judge Date: 25/08/2023 17:04:46
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