Dileep Nevatia And Anr vs Harish Loyalka And 4 Ors
2023 Latest Caselaw 8594 Bom

                                                                               Board Sr.No.:-11

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

               APPEALS NO. 344 OF 2019
                          In
         NOTICE OF MOTION (SUITS) 1228 OF 2016

 Dileep Nevatia And Anr.                                ....PETITIONER
            V/S
 Harish Loyalka And 4 Ors.                            ....RESPONDENT

WITH INTERIM APPLICATION NO. 636 OF 2020 In APPEALS 344 OF 2019

Dileep Nevatia And Anr. ....PETITIONER V/S Harish Loyalka And 4 Ors. ....RESPONDENT

Mr. Dileep Nevatia, Appellant. No.1 and 2 in Person Present. Mr. Gaurav Joshi Sr.Adv. a/w Ms. Neeta Jain with Mr. Avinash Joshi and Mr.Shivam Chitlangia i/b. Mulla & Mulla For Respondents 1 and 2. Ms. Preeti Shah with Mr. Santosh Jadhav For Respondent No. 4 in APP/344/2019. Mr. Rohan Sawant with Ms. Meghna Vijan For Respondent no. 5.

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 22nd August, 2023

Page 1/2

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 2/2