Citation : 2023 Latest Caselaw 8588 Bom
Judgement Date : 22 August, 2023
10-IA-724-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.724 OF 2023
IN
COMMERCIAL SUMMARY SUIT NO.15 OF 2022
AGARWAL ASSOCIATE AND AGENCIES & ANR. )...APPLICANTS
V/s.
VINAY FABRICS PVT. LTD. )...RESPONDENT
WITH
SUMMONS FOR JUDGMENT (L) NO.6727 OF 2023
WITH
INTERIM APPLICATION (L) NO.32073 OF 2022
IN
COMMERCIAL SUMMARY SUIT NO.15 OF 2022
Mr.Farhan Khan a/w. Mr.Ashok Varma, Mr.Navin Vyas i/by Mittal
Munoth, Advocate for the Applicants.
Mr.Shahad Khan i/by A&G Legal Associates LLP, Advocate for the
Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 22nd AUGUST 2023
P.C. :
1. Mr.Farhan Khan, learned Counsel for the Interim Applicants,
seeks some time in the matter. At his request, list on 21st September
2023.
(ABHAY AHUJA, J.)
avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 22/08/2023 14:52:29
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