National Co Operativfe ... vs Union Of India And 2 Others
2023 Latest Caselaw 8578 Bom

                                                                          1                    3 sj 37-22-os.doc


                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      SUMMONS FOR JUDGMENT NO.37 OF 2022

                               The National Co-operative Construction
                               and Development Federation of India                      ... Plaintiff
                                     Vs.
                               Government of India and ors.                             ... Defendants

                                                                              -------

                               Mr.Ashutosh Shukla with Mr.M.R.Yadav, Advocates for the Plaintiff.
                               Mr.Anjani Kumar Singh, Advocate for the Defendants.

                                                                           -------
                                                          CORAM :       ABHAY AHUJA, J.

                                                          DATE :        22 AUGUST, 2023.
                               P.C. :

1. When the matter is called out, Mr.Anjani Kumar Singh, learned counsel

for the Defendants seeks some time in the matter on the ground that he has to

get the compilation of the judgments in support of his case. Mr.Ashutosh

Shukla, learned counsel for the Plaintiff has no objection if some accommodation

is granted.

2. Accordingly, list on 20th September, 2023 at 2.30 p.m. for final disposal.

3. Learned counsel for the parties are at liberty to circulate brief

propositions and judgments in support in advance.

                                                                                        (ABHAY AHUJA, J.)



                                Priya R. Soparkar                                                                  1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 23/08/2023 12:51:17