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Pramila Shabaji Pupala And 17 Ors vs Shailaja Nanchari And 12 Ors
2023 Latest Caselaw 8572 Bom

Citation : 2023 Latest Caselaw 8572 Bom
Judgement Date : 22 August, 2023

Bombay High Court
Pramila Shabaji Pupala And 17 Ors vs Shailaja Nanchari And 12 Ors on 22 August, 2023
Bench: Shri Arif Doctor
                                                                                              6-IAL.20873.2023


         Jvs.
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                              INTERIM APPLICATION (L) NO. 20873 OF 2023
                                                IN
                                       APPEAL NO. 450 OF 2019
                       Pramila Sambhaji Pupala & Ors.                     }         Applicants
                            In the matter between
                       Pramila Sambhaji Pupala & Ors.                     }         Appellants
                                 versus
                       Shailaja Nanchari & Ors.                           }         Respondents

                       Mr. Shriram S. Kulkarni with Mr. Vrushali Kabre for
                       the applicants.
                       Mr. Chetan Kapadia, Senior Advocate i/b.
                       Mr.Dhananjay B. Deshmukh for respondents 1 to 4.
                       Ms. Alpana Ghone with Mr. Paresh Shah and Ms.
                       Meghna Mehta i/b. M/s. Shah & Sanghavi for
                       respondent no. 5.
                       Mr. S. K. Dhekale, Court Receiver present.

                                        CORAM: DEVENDRA KUMAR UPADHYAYA, CJ.
                                               & ARIF S. DOCTOR, J.

DATE: 22nd AUGUST 2023 P.C.:

1. By this interim application, the appellants seek modification/recall/review of the judgment and order dated 20th July 2023 passed by a Bench comprising of Hon'ble Mr.Justice Nitin Jamdar, Acting Chief Justice (as His Lordship then was) and one of us (Arif S. Doctor, J.). Accordingly, this interim application will have to be listed before appropriate Bench.

JAYANT VISHWANATH SALUNKE Digitally signed by

2. Office to take steps for constitution of the Bench. JAYANT VISHWANATH SALUNKE Date: 2023.08.22 17:52:45 +0530

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE)

 
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