Bombay High Court
Jaswant Singh Bhogal vs Ashok D. Bhuta And Ors on 21 August, 2023
Bench: Anuja Prabhudessai
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 13285 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17936 OF 2023
Jayantilal Narkeram Panchal .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13286 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17940 OF 2023
Kamala K. Bhatia .... Applicant
v/s.
Ashok D. Bhuta .... Respondent
WITH
INTERIM APPLICATION NO. 13287 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17930 OF 2023
M/s. Rehan Fastners .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13288 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17590 OF 2023
Brazil John D'Silva .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13289 OF 2023
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
IN
CIVIL REVISION APPLICATION (ST.) NO. 17951 OF 2023
Satish Shekhar Poojari .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13290 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17595 OF 2023
Kesrichand Jivachand Shah (since
deceased through legal heirs) :
Pushpa Keshrichand Shah and ors. .... Applicants
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13291 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17585 OF 2023
Jaswant Singh Bhogal .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13292 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17777 OF 2023
Brazil John D'Silva .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13293 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17949 OF 2023
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
Sahadev Balaji Korgaokar .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 13294 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 17600 OF 2023
M/s. Arihant Enterprises .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14413 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19373 OF 2023
Savitri Vakil Singh .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14416 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19946 OF 2023
Harpal Singh (deceased) through
legal heirs :-
Balwinder Kaur and ors. .... Applicants
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14417 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19951 OF 2023
Nilam Nandakishor Triookar .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
WITH
INTERIM APPLICATION NO. 14418 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19388 OF 2023
Harcharan Singh Kuljit Singh .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14419 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19987 OF 2023
Taramathi Panchal (deceased
through legal heirs) :
Sunil Morar Panchal .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14420 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 20826 OF 2023
Mukesh Waman Parab .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14421 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 20830 OF 2023
Brijo Chetandas Chawla .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
WITH
INTERIM APPLICATION NO. 14424 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 20834 OF 2023
Jaysukh Shantilal Salot .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14426 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 20841 OF 2023
Suresh Maruti Rane .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14427 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO.20844 OF 2023
Naina Bhavesh Jain .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14475 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19256 OF 2023
Sunil Morar Panchal .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14476 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19260 OF 2023
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
Malati Chandrakant Mehta .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14477 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19961 OF 2023
Mammi Swarnsheel Jain .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14478 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO.19956 OF 2023
Dinesh C. Mehta .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14479 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19381 OF 2023
Shubhash Dayaram Panchal .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
WITH
INTERIM APPLICATION NO. 14480 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO.19366 OF 2023
Vakil Shayamrathi Singh .... Applicant
v/s.
Ashok D. Bhuta and ors. .... Respondents
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
WITH
INTERIM APPLICATION NO. 14481 OF 2023
IN
CIVIL REVISION APPLICATION (ST.) NO. 19264 OF 2023
Jayarama Kurumbila Poojari
(since deceased) :
Sashikala Jayaram Poojari and ors. .... Applicants
v/s.
Ashok D. Bhuta and ors. .... Respondents
Mr. Rajendra Mishra a/w. Mr. Ameet Mehta, Ms. Jayashri
Manjrekar and Ms. Smriti Pal i/b. M/s. Solicis Lex for the Applicants.
Mr. Amrut Joshi a/w. Mr. Omkar Dalvi i/b. Kanga and Co.
for the Respondent No.1 in all CRAs.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 21st AUGUST, 2023.
P. C. :-
. By these Interim Applications, the Applicants seek condonation of
delay in filing the Civil Revision Applications challenging the judgment
dated 04/05/2022 passed by the Appellate Bench of Small Causes
Court, Mumbai.
2. By order dated 20/06/2023, this Court had already condoned the
delay in connected matter i.e., Civil Revision Application No.409/2023.
3. For the reasons stated in the said order, the delay in filing the
aforestated Civil Revision Applications, is condoned. CRAs be registered
P.H. Jayani SR. NO.11 TO SR. NO. 37 COMMON ORDER.doc
after removal of office objections, if any.
4. Interim Applications stand disposed of.
5 Since the issue in CRA/409/2023 is common, these Civil Revision
Applications be tagged along with CRA/409/2023 and to be listed on
04/09/2023.
(SMT. ANUJA PRABHUDESSAI, J.)
