Krishnakumar Hariprasad Pandit ... vs Smt. Rasila Nandlal Bhatt (Decd. ...
2023 Latest Caselaw 8313 Bom

                                                             Mentioned-WP-12368-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO.12368 OF 2022

 KRISHNAKUMAR HARIPRASAD PANDIT                             )
 (deceased) KUNTALKUMAR PANDIT & ORS.                       )...PETITIONERS

          V/s.

 SMT.RASILA NANDLAL BHATT (deceased)                        )
 VIBHA ASHOK BHATT AND OTHERS                               )...RESPONDENTS

 Mr.Parth Jasani i/by M/s.Purnanand & Co., Advocate for the
 Respondents No.1 to 4.

                                   CORAM      :    ABHAY AHUJA, J.

DATE : 11th AUGUST 2023

P.C. :

1. Not on board. Mentioned.

2. Let the time to file written submissions and judgments as per

order dated 7th August 2023 be extended by a period of one

week.

                                              (ABHAY AHUJA, J.)




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