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Praful S/O Nahar Wagh vs Forest Development Corp. Of Maha. ...
2023 Latest Caselaw 8244 Bom

Citation : 2023 Latest Caselaw 8244 Bom
Judgement Date : 10 August, 2023

Bombay High Court
Praful S/O Nahar Wagh vs Forest Development Corp. Of Maha. ... on 10 August, 2023
Bench: Avinash G. Gharote, M. W. Chandwani
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 968 OF 2022
                              In
                        STAMP NO. OF

 Praful S/o Nahar Wagh                          ....PETITIONER
             V/S
 Forest Development Corp. Of Maha. Ltd., Thr.....RESPONDENT

Chairman, Nagpur And Another

MADHUR A. DEO for Petitioner (FOR R 2) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 10th August, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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