Rajendra S/O Dwarkanath Bakre vs Asstt. Labour Commissioner ...
2023 Latest Caselaw 8240 Bom

                                                                                      2-CAW923.23.odt
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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR.
                      CIVIL APPLN. (W) NO. 923 OF 2023
                                              IN
                 WRIT PETITION NO. 1838 OF 2018 (D)
                            Rajendra Dwarkanath Bakre
                                            -Vs.-
       Asstt.Labour Commissioner (Central), Nagpur and another
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Office notes, Office Memoranda of
Coram, appearances, Court's orders           Court's or Judge's Orders.
or directions and Registrar's orders.
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                             Petitioner in person.
                             Mr. A.T.Purohit, counsel for respondent No.2



                                   CORAM : AVINASH G. GHAROTE AND
                                           M.W.CHANDWANI, JJ.

                                    DATE          : 10TH AUGUST, 2023

                                        Learned   counsel      Mr.A.T.Purohit         appearing        for

respondent No.2, upon instructions, makes a statement that all the emoluments due and payable to the petitioner in terms of the judgment dated 30/01/2023 shall be deposited in this Court by the respondent No.2 by tomorrow i.e. 11/08/2023.

2. Accepting the statement, list the matter for tomorrow i.e. on 11/08/2023.

3. Authenticated copy of this order be supplied to the parties.

(M.W.CHANDWANI, J) (AVINASH G.GHAROTE, J)

KHUNTE