Vivek S/O Shankarrao Mamidwar vs The State Of Maha., Thr. Secretary ...
2023 Latest Caselaw 8239 Bom

Citation : 2023 Latest Caselaw 8239 Bom
Judgement Date : 10 August, 2023

Bombay High Court

Vivek S/O Shankarrao Mamidwar vs The State Of Maha., Thr. Secretary ... on 10 August, 2023

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3536 OF 2022
                              In
                        STAMP NO. OF

 Vivek S/o Shankarrao Mamidwar                  ....PETITIONER
             V/S
 The State Of Maha., Thr. Secretary Of Urban ....RESPONDENT

Dev. Department, Mumbai And Ors

A.M. GHARE for Petitioner (FOR R 3) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 10th August, 2023 P.C. :