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Vijay Nanikram Bhatia And Ors vs The State Of Maharashtra Thru ...
2023 Latest Caselaw 8223 Bom

Citation : 2023 Latest Caselaw 8223 Bom
Judgement Date : 10 August, 2023

Bombay High Court
Vijay Nanikram Bhatia And Ors vs The State Of Maharashtra Thru ... on 10 August, 2023
Bench: Shri Arif Doctor
MUGDHA
MANOJ
PARANJAPE
Digitally signed by
MUGDHA MANOJ
PARANJAPE                                                   1                901-PIL 6-21 @ PIL 37-18.doc
Date: 2023.08.11
10:21:12 +0530




                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                                    PUBLIC INTEREST LITIGATION NO.6 OF 2021

                       Vijay Nanikram Bhatia & Ors.                                  ... Petitioners
                             V/s.
                       The State of Maharashtra, Through
                       Department of Urban Development
                       & Ors.                                                        ... Respondents


                                                   WITH
                                 PUBLIC INTEREST LITIGATION NO.37 OF 2018

                       Public Kind Trust                                             ... Petitioner
                             V/s.
                       Ulhasnagar Municipal Corporation,
                       Through its Commissioner & Ors.                               ... Respondents


                       Mr. Devdatt Prabhakar Palodkar for the Petitioners in PIL No.6 of
                       2021.
                       Ms. Minal Chandnani for the Petitioner in PIL No.37 of 2018.
                       Mr. P. P. Kakade, GP with Mr. B. V. Samant, AGP for the
                       Respondent-State in both PILs.
                       Mr. Suresh Kamble for Respondent Nos.6 to 8 in PIL No.6 of
                       2021.
                       Mr. Saket Mone a/w Shrey Shah i/by Vidhii Partners for
                       Respondent No.1 in PIL No.37 of 2018.
                       Mr. Huda Diamondwala i/by Diamondwala & Company for
                       Respondent No.4 in PIL No.37 of 2018.


                                        CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                ARIF S. DOCTOR, J.

DATE : 10th AUGUST 2023

Mugdha 1 of 2

2 901-PIL 6-21 @ PIL 37-18.doc

P.C. :

Heard.

2. Judgment reserved.





 (ARIF S. DOCTOR, J.)                           (CHIEF JUSTICE)




      Mugdha                                                                    2 of 2




 

 
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