Reliance Gen Insurance Co.Ltd vs Shri. Nitin Madhukar Dighe And Ors
2023 Latest Caselaw 8194 Bom

                                          1                        3 fa 1738-19-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.1738 OF 2019


 Reliance Gen Insurance Co. Ltd.                         ... Appellant
       Vs.
 Shri Nitin Madhukar Dighe and ors.                      ... Respondents
                                  -------

 Ms.Shalini Shankar, Advocate for the Appellant.
 Ms.Varsha Chavan, Advocate for the Respondents No.1 and 2.

                                              -------

                            CORAM :     ABHAY AHUJA, J.

                            DATE :      09 AUGUST, 2023.


 P.C. :

1. Arguments concluded.

2. Judgment reserved.

3. Learned counsel are at liberty to file written submissions and

supporting judgments within a period of one week if necessary.

                                                         (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                          1 of 1