Mrs.Jagruti Deepak Sachdev ... vs Shri.Sha Champalal Lalchandji ...
2023 Latest Caselaw 7989 Bom

                                                                  56-FA-594-2011.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION
                               FIRST APPEAL NO.594 OF 2011
 MRS.JAGRUTI DEEPAK SACHDEV FORMERLY                       )
 MRS.JAGRUTI ANANT THAKKARAND OTHERS                       )...APPELLANTS
          V/s.
 SHRI.SHA CHAMPALAL LALCHANDJI JAIN                        )
 AND OTHERS                                                )...RESPONDENTS

 Mr.Akshay Kandarkar h/f. Mr.Rajesh Datar, Advocate for the Appellants.
 Mr.Yogesh Pande h/f. Ms.Poonam Mittal, Advocate for the Respondents
 No.1 and 2.
                                   CORAM     :     ABHAY AHUJA, J.

                                   DATE      :     7th AUGUST 2023
 P.C. :


 1.       Mentioned out of turn.

2. Mr.Akshay Kandarkar, learned Counsel for the Appellants, seeks

some time on the ground that brief propositions and supporting

judgments are not yet ready. At his request, list on 7th September

2023.

3. Mr.Pande holding for Ms.Mittal, learned Counsel for the

Respondents, has no objection.

4. Registry to accept the propositions and supporting judgments as

and when filed by the learned Counsel for the Appellants.

                                             (ABHAY AHUJA, J.)

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