Smt. Laxmidevi Jagmohan Bagarka ... vs Arun Parmeshwar Bagarka And Ors
2023 Latest Caselaw 7918 Bom

                                                                      902-WP-10354-2014.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO.10354 OF 2014

 SMT.LAXMIDEVI JAGMOHAN BAGARKA                                   )
 AND OTHERS                                                       )...PETITIONERS

          V/s.

 ARUN PARMESHWAR BAGARKA & ORS.                                   )...RESPONDENTS

 Mr.Surel Shah i/by Mr.Ram Singh, Advocate for the Petitioners.
 Mr.Vinod Pandey i/by Mr.S.U.Pandey, Advocate for the Respondents
 No.1 to 3.

                                       CORAM      :         ABHAY AHUJA, J.

                                       DATE       :         4th AUGUST 2023

 P.C. :

1. Arguments concluded. Judgment reserved.

2. Ad-interim order granted earlier to continue till the

pronouncement of judgment.

3. Learned Counsel are at liberty to submit written submissions

with supporting judgments within a period of one week.

                                                  (ABHAY AHUJA, J.)




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