Shree Tirupati Greenfield (Shree ... vs Bharat Mehra
2023 Latest Caselaw 7916 Bom

                                                                                        7-COMAP.60.2021


        Jvs.
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                 COMMERCIAL APPEAL NO. 60 OF 2021
                                               IN
                               SUMMONS FOR JUDGMENT NO. 69 OF 2019
                                               IN
                             COMMERCIAL SUMMARY SUIT NO. 1166 OF 2019.


                       Shree Tirupati Greenfield                }
                       (Shree Tirupati Greenfield               }
                       Developers & Ors.                        }   Appellants
                                 Versus
                       Bharat Mehra                             }   Respondent


                       Mr. Saurabh Oka for the appellant.
                       Mr. D. J. Shejul i/b. Mr. Ashish Pawar
                       for the respondent.


                                        CORAM: DEVENDRA KUMAR UPADHYAYA CJ.
                                               & ARIF S. DOCTOR, J.

DATE: 4nd AUGUST 2023

P.C.:

1. We have been informed that process of mediation in this matter is going on.

2. Stand over to 25th August 2023.

JAYANT VISHWANATH SALUNKE Digitally signed by JAYANT VISHWANATH (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) SALUNKE Date: 2023.08.04 18:09:48 +0530